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[Cites 0, Cited by 0] [Section 2(7)] [Section 2] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 2(7)(c) in The Arunachal Pradesh Goods and Services Tax Act, 2017

(c)by servants on wages payable in cash or kind or by hired labour under personal supervision or the personal supervision of any member of the family;