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[Cites 0, Cited by 0] [Section 80TTB(1)] [Section 80TTB] [Entire Act]

Union of India - Subsection

Section 80TTB(1)(a) in The Income Tax Act, 1961

(a)a banking company to which the Banking Regulation Act, 1949, applies (including any bank or banking institution referred to in section 51 of that Act);