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State of Uttar Pradesh - Section

Section 195 in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

195. Removal of latrines, etc. near any source of water supply.

- The Zila Panchayat or the Kshettra Panchayat may, by notice, require an owner or occupier on whose land a drain, privy, latrine, urinal, cesspool or other receptacle for filth or refuse exists within fifty feet of a spring, well, tank, reservoir or other source from which water is or may be derived for public use, to remove or close the same within one week from the service of such notice.