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[Cites 0, Cited by 0] [Section 97(3)] [Section 97] [Entire Act]

State of Odisha - Subsection

Section 97(3)(d) in The Orissa Factories Rules, 1950

(d)explosion of a receiver or container used for the storage at a pressure greater than atmospheric pressure of any gas or gases (including air) or any liquid or solid resulting from the compression of gas;