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[Cites 0, Cited by 0] [Section 5] [Entire Act]

NCT Delhi - Subsection

Section 5(iii) in The Delhi Electricity Regulatory Commission (Redressal Of Consumers' Grievances) Regulations, 2003

(iii)The GRO shall not ordinarily extend the period prescribed for submission of the parawise comments except on a written prayer giving cogent reasons for the delay.