Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Maharashtra - Subsection Section 4(c) in Nagpur Improvement Trust Land Disposal Rules, 1983 (c)(i)Government, local authorities;(ii)establishments, institutions or bodies in public sector or constituted under any law for the time being in force.
