Section 6 in The Rajasthan State Cattle Fairs Act, 1963
6. Levy of fair tax.
- [Every person shall, in respect of any live-stock purchased in fair area during the fair period, pay to the State Government in the prescribed manner a fair tax at such rate not exceeding Rs. 50/- per live-stock as may be notified by the State Government from time to time.] [Substituted 'Every person shall, in respect of any cattle purchased by him in the fair area during the fair period, pay to the State Government in the prescribed manner a fair tax at the rates given in Schedule II.' by Act No. 14 of 1990.]
