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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Telangana - Subsection

Section 18(2)(a) in Telangana Public Premises (Eviction of Unauthorised Occupants) Act, 1968

(a)the form of any notice required or authorised to be given under this Act and the manner in which it may be served;