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[Cites 0, Cited by 0] [Section 60(1)] [Section 60] [Entire Act]

State of Goa - Subsection

Section 60(1)(d) in The Goa Co-operative Societies Act, 2001

(d)carries on business of the kind carried on by the society, either in his name or in the name of any member of his family or he or any member of his family is a partner in a firm or a director in a company which carries on business of the kind carried on by the society;