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State of Jharkhand - Section

Section 32 in The Bihar Primary and Middle Education Rules, 1961

32. Formalities to be observed in purchase of books and periodicals.

- For the purchase of books, periodicals, newspapers and other documents for Board-managed schools, the District Superintendent will place orders in consultation with the Chairman of the District Board: and for other schools the District Superintendent will place orders himself. In both cases, the procedure laid down in Rule 30 and any other instructions which may be issued by the Superintendent of Libraries from time to time shall be strictly followed.