Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Entire Act] State of Bihar - Section Section 34 in The Bihar Private Forest Act, 1947 34. Control and management of private protected forests to vest in the [State] [Substituted by A.L.O.] Government. - The control and management of every private protected forest shall vest in the [State] [Substituted by A.L.O.] Government.
