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Union of India - Section

Section 38 in The Merchant Shipping (Examination of Engine Drivers of Sea-Going Ships) Rules, 1973

38. Marks required for pass.

- Candidates will be expected to obtain a minimum of 50% of the total marks to secure a pass. Where a candidate appears both for viva voce and written parts of the examination, he shall have to secure a minimum of 50% marks in each part to secure a pass.