Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 177 in Rajasthan Registration Rules, 1955 177. For oath or affirmation in the same form as for witnesses. - If in any special case an oath or affirmation appears necessary it shall be administered according to the form of oath or affirmation prescribed for witnesses.
