Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13C] [Entire Act] State of Karnataka - Subsection Section 13C(2) in Karnataka Municipal Corporations Act, 1976 (2)All persons who are registered as voters in the electoral rolls of the polling stations in an area shall be members of that Area Sabha.
