Rajasthan High Court - Jaipur
Ramavatar S/O Sh. Surajbhan vs Through Manager Concor on 20 January, 2023
Author: Ashok Kumar Gaur
Bench: Ashok Kumar Gaur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No.8061/2021
Ramavatar S/o Sh. Surajbhan & Ors.
----Petitioners
Versus
Through Manager CONCOR & Anr.
----Respondents
For Petitioner(s) : Mr.Brahma Prakash, Adv.
HON'BLE MR. JUSTICE ASHOK KUMAR GAUR Order 20/01/2023 Issue notice to the respondents, returnable within three weeks. Notices be given 'dasti', if prayed.
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