Himachal Pradesh High Court
State Of H.P. vs . Parveen Kumar Sharma on 23 November, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
State of H.P. vs. Parveen Kumar Sharma .
Cr. A. No. 182/202123.11.2022 Present: Mr. Vinod Thakur, Addl. A.G. with Mr. Bhupinder Thakur, Dy.A.G. & Mr. Rajat Chauhan, Law Officer, for the appellant.
Despite clear-cut directions, the surety has failed to put in appearance before this Court. Therefore, this Court is left with no other option but to issue non-bailable warrant against the surety, for securing his presence, returnable for 7.12.2022. Ordered accordingly.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 23.11.2022 (pankaj) ::: Downloaded on - 24/11/2022 20:34:16 :::CIS