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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(1)(c) in Orissa Municipal Act, 1950

(c)[* * *] [Omitted vide O.A. No. 8 of 1996 Orissa Gazette Extraordinary No. 471 dated 2.6.1996, w.e.f. 21.4.1996.]