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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(1)(d) in Rajasthan Electricity Regulatory Commission (Metering) Regulations 2007

(d)Interface meters shall be capable of powered with 230 volt AC supply and 110 volt or 220 volt DC supply of the substation so that metering core of PT/CVT is never loaded and in case of shut down on feeder/breaker, meter can be interrogated locally or remotely. It will normally be powered by AC supply and switched over automatically to DC supply only when AC supply fails.