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[Cites 0, Cited by 0] [Section 1(2)] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(2)(c) in The Aircraft Act, 1934

(c)[ to, and to the persons on, aircraft registered outside India but for the time being in or over India; and [Inserted by Act 44 of 2007, Section 2. ]