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Delhi High Court - Orders

Anita Rani Sondhi vs Delhi Development Authority & Anr on 5 January, 2022

Bench: Rajiv Shakdher, Talwant Singh

                          $~5
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      W.P.(C) 1767/2021
                                 ANITA RANI SONDHI                                     ..... Petitioner
                                               Through              None
                                                     versus
                                 DELHI DEVELOPMENT AUTHORITY & ANR...... Respondents
                                              Through Mr Arun Birbal and Mr Rishab Garg,
                                                      Advs. for DDA, Respondent No.1.
                                 CORAM:
                                 HON'BLE MR. JUSTICE RAJIV SHAKDHER
                                 HON'BLE MR. JUSTICE TALWANT SINGH
                                         ORDER

% 05.01.2022 [Court hearing convened via video-conferencing on account of COVID-19]

1. The Hon'ble Division Bench has not assembled today.

2. List the matter on 03.03.2022.

BY ORDER (Court Master) JANUARY 5, 2022 rb Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:VIPIN KUMAR RAI Signing Date:07.01.2022 19:34:38