Delhi High Court - Orders
Anita Rani Sondhi vs Delhi Development Authority & Anr on 5 January, 2022
Bench: Rajiv Shakdher, Talwant Singh
$~5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1767/2021
ANITA RANI SONDHI ..... Petitioner
Through None
versus
DELHI DEVELOPMENT AUTHORITY & ANR...... Respondents
Through Mr Arun Birbal and Mr Rishab Garg,
Advs. for DDA, Respondent No.1.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
HON'BLE MR. JUSTICE TALWANT SINGH
ORDER
% 05.01.2022 [Court hearing convened via video-conferencing on account of COVID-19]
1. The Hon'ble Division Bench has not assembled today.
2. List the matter on 03.03.2022.
BY ORDER (Court Master) JANUARY 5, 2022 rb Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:VIPIN KUMAR RAI Signing Date:07.01.2022 19:34:38