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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Odisha - Subsection

Section 51(d) in The Orissa Medical Registration Rules, 1965

(d)The application and the certificates referred to in Clause (iii) of the preceding rule shall be in the Forms VI and VII. Printed forms shall be kept by the Registrar who shall supply them to intending applicants.