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State of Punjab - Section

Section 56 in The Punjab Factory Rules, 1952

56. Employment of young persons on dangerous machines.

- The following machines shall be deemed to be of such dangerous character that young persons shall not work at them unless the provisions of Section 23(1) of the Act are complied with :-Power presses other than hydraulic presses.Milling machines used in the metal trades.Guillotine machine.Circular saws.Platen printing machines.Decorticator.Oil-Expeller.