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Himachal Pradesh High Court

Unknown vs Pankaj V. State on 13 May, 2022

Author: Sandeep Sharma

Bench: Sandeep Sharma

Pankaj v. State CrMP(M) No. 1032 of 2022 .

13.5.2022 Present Ms. Shilpa Sood, Advocate, for the petitioner.

Mr. Narinder Guleria, Additional Advocate General, for the respondent-State.

Notice. Mr. Narinder Guleria, learned Additional Advocate General accepts notice on behalf of the respondent-

State. He prays for and is granted time to produce record/status report on the next date of hearing.

List on 27.5.2022.

(Sandeep Sharma) Judge May 13, 2022 (vikrant) ::: Downloaded on - 13/05/2022 20:08:03 :::CIS