Himachal Pradesh High Court
Unknown vs Pankaj V. State on 13 May, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
Pankaj v. State CrMP(M) No. 1032 of 2022 .
13.5.2022 Present Ms. Shilpa Sood, Advocate, for the petitioner.
Mr. Narinder Guleria, Additional Advocate General, for the respondent-State.
Notice. Mr. Narinder Guleria, learned Additional Advocate General accepts notice on behalf of the respondent-
State. He prays for and is granted time to produce record/status report on the next date of hearing.
List on 27.5.2022.
(Sandeep Sharma) Judge May 13, 2022 (vikrant) ::: Downloaded on - 13/05/2022 20:08:03 :::CIS