Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 4] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(9) in The Maharashtra Village Panchayats Act, 1959

(9)[ "Gram sabha" means a body consisting of persons registered in the electoral rolls relating to village comprised within the area of the panchayat;] [Clause (9) was substituted by Maharashtra 21 of 1994,Section 2(4).]