Patna High Court - Orders
The State Bank Of India vs M/S Purnea Cold Storage on 5 February, 2013
Bench: Chief Justice, Ahsanuddin Amanullah
IN THE HIGH COURT OF JUDICATURE AT PATNA
Letters Patent Appeal No.1743 of 2012
In
Civil Writ Jurisdiction Case No. 8746 of 2012
With
Interlocutory Application No. 7296 of 2012
In
Letters Patent Appeal No.1743 of 2012
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The State Bank of India
.... .... Appellant/s
Versus
M/S Purnea Cold Storage & Anr.
.... .... Respondent/s
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Appearance :
For the Appellant/s : Dr. Binay Kumar Singh, Advocate
For the Respondent/s : -----
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CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE AHSANUDDIN AMANULLAH
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
3. 05-02-2013Issue notice to the respondent no. 1 for hearing on limitation petition and for hearing and final disposal of the Letters Patent Appeal, to be made returnable on 12th March 2013.
Dasti service is permitted.
Service shall be effected latest by 28th February 2013. Requisites will be filed within one week from today.
(R.M. Doshit, CJ) (Ahsanuddin Amanullah, J) Anjani/-