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Patna High Court - Orders

The State Bank Of India vs M/S Purnea Cold Storage on 5 February, 2013

Bench: Chief Justice, Ahsanuddin Amanullah

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                                      Letters Patent Appeal No.1743 of 2012
                                                         In
                                   Civil Writ Jurisdiction Case No. 8746 of 2012
                                                       With
                                    Interlocutory Application No. 7296 of 2012
                                                         In
                                      Letters Patent Appeal No.1743 of 2012

                   ======================================================
                   The State Bank of India
                                                                     .... .... Appellant/s
                                                  Versus
                   M/S Purnea Cold Storage & Anr.
                                                                    .... .... Respondent/s
                   ======================================================
                   Appearance :
                   For the Appellant/s     : Dr. Binay Kumar Singh, Advocate
                   For the Respondent/s      :   -----
                   ======================================================
                   CORAM: HONOURABLE THE CHIEF JUSTICE
                             and
                             HONOURABLE MR. JUSTICE AHSANUDDIN AMANULLAH
                   ORAL ORDER
                   (Per: HONOURABLE THE CHIEF JUSTICE)


3.    05-02-2013

Issue notice to the respondent no. 1 for hearing on limitation petition and for hearing and final disposal of the Letters Patent Appeal, to be made returnable on 12th March 2013.

Dasti service is permitted.

Service shall be effected latest by 28th February 2013. Requisites will be filed within one week from today.

(R.M. Doshit, CJ) (Ahsanuddin Amanullah, J) Anjani/-