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[Cites 0, Cited by 0] [Section 119] [Entire Act]

NCT Delhi - Subsection

Section 119(2) in The Delhi Co-Operative Societies Act, 2003

(2)Whoever contravenes the provisions of sub- section (1) shall be punishable with fine which may extend to two hundred rupees and in the case of a continuing offence with further fine of five hundred rupees for each day during which the offence is continued after conviction therefor.