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[Cites 0, Cited by 14] [Entire Act]

State of Uttar Pradesh - Section

Section 53B in U.P Consolidation of Holdings Act, 1953

53B. [ Limitation. - The provisions of Section 5 of the Limitation Act, 1963, shall apply to the applications, appeals revisions and other proceedings under this Act or the rules made thereunder.] [Added by U.P. Act No. 38 of 1958.]