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State of Madhya Pradesh - Section

Section 2 in The M.P. State Aid to Industries Rules, 1959

2.

In these rules,-
(a)The "Act" means the Madhya Pradesh State Aid to Industries Act, 1958 (No. 20 of 1958);
(b)"Form" means a form appended to these rules;
(c)"Section" means section of the Act.