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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(iv) in Visakhapatnam Port Trust (Bunkering of ocean going Vessels) Regulations, 2006

(iv)Master includes any person (except Pilot, Dock Master, Dredging Superintendent, Harbour Master, Deputy Conservator) having command or charge of a ship.