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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Bombay Presidency - Subsection

Section 18(1) in Bombay Children (Management of Remand Homes Maintained by District Associations) Rules, 1955

(1)It shall be the duty of the Managing Committee to provide adequate arrangements for furthering literacy, and imparting craft education and physical education to every inmate of the remand home so that he shall be kept gainfully occupied for at least 5 to 6 hours every day.