Jammu & Kashmir High Court
State Of J&K And Ors. vs . Kamal Kumar And Ors. on 24 April, 2019
Author: Sanjay Kumar Gupta
Bench: Sanjay Kumar Gupta
Regular List
Item No. 29
HIGH COURT OF JAMMU & KASHMIR
AT JAMMU
CRA No.9/2019
Date of order: 24.04.2019
State of J&K and ors. vs. Kamal Kumar and ors.
Coram:
Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge
Appearing counsel:
For petitioner/appellant (s) : None.
For respondent(s) : None.
Let bailable warrants be issued against the respondents and the same be sent to Senior Superintendent of Police concerned for execution.
List on 04.06.2019.
(Sanjay Kumar Gupta) Judge Jammu:
24.04.2019 Surinder SURINDER KUMAR 2019.04.25 11:08 I attest to the accuracy and integrity of this document