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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(c) in The Bengal Natural History Society (Acquisition Of The Natural History Museum) Act, 1993

(c)"Museum" means the Natural History Museum of the Society together with all property, movable and immovable, including specimens of rare species of birds, mammals, fishes, snakes, butterflies, moths and other insects, furniture and fixtures, all lands and buildings, libraries, scores, film equipments (including projectors), slides, utensils, taxidermist instruments and other articles held or used in connection with, or as accessories to, or as adjuncts of, the Museum, and all books of account, registers and all other documents of whatever nature relating thereto;