Section 2(15) in Hyderabad General Clauses Act, 1308F
(15)"Official Gazette" means the Government Gazette which is published under the order of the Government;Explanation. - In all Hyderabad laws for the time being in force, any references to "Jarida", "Jarida Alamia" or "Jarida Alamia Sarkar-i-Aali", shall be deemed to be references to the Official Gazette;]
