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[Cites 0, Cited by 0] [Section 44(3)] [Section 44] [Entire Act]

NCT Delhi - Subsection

Section 44(3)(b) in The Delhi Rent Act, 1995

(b)by written order, require any person to produce for his inspection all such accounts, books or other documents relevant to the inquiry at such time and at such place as may be specified in the order.