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Union of India - Section

Section 173 in The Petroleum Rules, 2002

173. Removal of petroleum

.-All petroleum as it leaves the stills with the exception of such quantities as may be pumped direct to service tanks for fuel, shall at once be pumped out into the refinery storage tanks and shall not be stored in the immediate neighbourhood of stills and boilers:Provided that the Chief Controller may permit petroleum to be disposed of otherwise.