Delhi High Court - Orders
Teq Green Power Xiii Private Limited vs Remc Limited on 16 January, 2023
Author: Satish Chandra Sharma
Bench: Chief Justice, Subramonium Prasad
$~41.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 17599/2022
TEQ GREEN POWER XIII PRIVATE LIMITED..... Petitioner
Through: Mr. Jayant Mehta, Sr. Adv with Mr.
Vishrov Mukherjee, Mr. PSS
Bhargava, Ms. Aayushi Khurana,
Advs.
versus
REMC LIMITED ..... Respondent
Through: Ms. Pinky Anand, Sr. Adv. with Mr.
Balendu Shekhar, Mr. Ravi Gopal,
Ms. Saudamini Sharma, Mr. Shantanu
Raj and Ms. Asees Jasmine Kaur,
Advs.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 16.01.2023 CM APPL. 1885/2023 & CM APPL. 1886/2023 The delay in filing the counter-affidavit stands condoned. The matter is already listed on 23.01.2023. List on 23.01.2023.
SATISH CHANDRA SHARMA, CJ SUBRAMONIUM PRASAD, J JANUARY 16, 2023/N.Khanna Signature Not Verified Digitaaly Signed By:BHUPINDER SINGH ROHELLA Signing Date:18.01.2023 17:26:26