Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(o) in Pandit Bhagwat Dayal Sharma University of Health Sciences Rohtak Act, 2008

(o)"principal" means the head of an institution or an affiliated college and includes, when there is no principal, a viceprincipal and in the absence of the principal or the viceprincipal, the person for the time being duly appointed to act as the principal;