Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Sikkim - Section Section 1 in Delegation of Financial Power Rules, 1977 1. Short title and Commencement. - (i)These rules may be called the Delegation if Financial Power Rules, 1977.(ii)They shall come into force on the date of publication in the Sikkim Gazette.
