Supreme Court - Daily Orders
Badri Vishal Pandey vs Rajesh Mittal And Ors. on 9 April, 2018
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
ITEM NO.10 COURT NO.1 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CONMT.PET.(C) No.817/2018 in CONMT.PET.(C) No.309/2016 In SLP(C)
No.4470/2014
BADRI VISHAL PANDEY & ORS. Petitioner(s)
VERSUS
RAJESH MITTAL AND ORS. Respondent(s)
(FOR ADMISSION)
Date : 09-04-2018 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioner(s) Mr. Prashant Bhushan, AOR
Mr.Govind Jee, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice, fixing a returnable date within four weeks.
Dasti, in addition, is permitted.
Personal presence of the respondents stand dispensed with for the present.
The matter be listed on 07.05.2018.
(Chetan Kumar ) (H.S.Parasher) Court Master Assistant Registrar Signature Not Verified Digitally signed by CHETAN KUMAR Date: 2018.04.10 17:30:54 TLT Reason: