Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14] [Entire Act] Union of India - Subsection Section 14(15) in First Statutes of the Indian Institute of Petroleum and Energy, 2018 (15)The Director may, at his discretion, constitute such Committees as he may consider appropriate, for the administrative and academic activities.
