Section 16(4) in The M.P. Nagariya Sthawar Sampatti Kar Niyam, 1964
(4)The memorandum of appeal shall be accompanied,-(a)in the case of an appeal under Section 15, by a certified copy of the extract of the assessment list or the order complained of, as the case may be;(b)in the case of an appeal under Section 17, by a copy of the notice of demand referred to in sub-section (3) of Section 16 or a certified copy thereof.
