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[Cites 0, Cited by 0] [Section 459] [Entire Act]

Union of India - Subsection

Section 459(3) in The Merchant Shipping Act, 1958

(3)Committees may be constituted under this section to advise the Central Government either generally as regards any rules, regulations or scales of fees or as regards any class or classes of rules, regulations or scales of fees in particular or for any other purpose connected with this Act.