Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 49B] [Entire Act]

State of Chattisgarh - Subsection

Section 49B(1) in The Chhattisgarh Co-operative Societies Rules, 1962

(1)The Managing Director and Chief Executive Officer of the Apex Society under Section 49-E of the Act shall be appointed on the recommendation of a Selection Committee consisting of-
(a) Agriculture Production Commissioner Chairman
(b) Chairman of the concerned Apex Society Member
(c) One Director of concerned Apex Society to be nominated by theBoard of the Apex Society. Member
(d) Registrar, Co-operative Societies, Chhattisgarh Member Secretary.