Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Calcutta High Court (Appellete Side)

Kamal Krishna Ghosh vs Union Of India & Ors on 16 August, 2013

Author: Harish Tandon

Bench: Harish Tandon

                                                        1


17   16.08.13         W.P. 22118    (W)   of 2000
       akd

                      Kamal Krishna Ghosh.
                               Vs.
                      Union of India & Ors.
                              --------

None appears.

The writ petition is dismissed for default.

(HARISH TANDON, J.) 2