Calcutta High Court (Appellete Side)
Kamal Krishna Ghosh vs Union Of India & Ors on 16 August, 2013
Author: Harish Tandon
Bench: Harish Tandon
1
17 16.08.13 W.P. 22118 (W) of 2000
akd
Kamal Krishna Ghosh.
Vs.
Union of India & Ors.
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None appears.
The writ petition is dismissed for default.
(HARISH TANDON, J.) 2