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[Cites 0, Cited by 0] [Section 16A(1)] [Section 16A] [Entire Act]

State of Rajasthan - Subsection

Section 16A(1)(a) in RSWC Employees General Provident Fund Regulations, 1990

(a)Payment towards a policy of Life Insurance may at the option of a subscriber, be substituted in whole or part for subscriptions due to the Fund;