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State of Gujarat - Section

Section 22 in The Gujarat Shops and Establishments (Employees Life Insurance) Act, 1980

22. Protection of action taken in good faith.

- No suit or other proceeding shall lie against the State Government or a local authority or any officer or employee of the State Government or of the local authority for anything which is in good faith done or intended to be done in pursuance of this Act or any rules made thereunder.