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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Kerala - Subsection

Section 18(2)(l) in Kerala University of Fisheries and Ocean Studies Act, 2010

(l)to give advice to the University in all academic matters and to submit feasibility report before the Governing Council regarding the academic programmes as recommended by the Senate in its annual meeting;