Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 32(5)] [Section 32] [Entire Act] State of West Bengal - Subsection Section 32(5)(vi) in Purba Medinipur University Act, 2017 (vi)two persons having special knowledge in the subjects nominated by the Vice-Chancellor. and