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[Cites 0, Cited by 0] [Section 57J(1)] [Section 57J] [Entire Act]

State of Odisha - Subsection

Section 57J(1)(c) in The Orissa Municipal Delimitation of Wards, Reservation of Seats and Conduct of Election Rules, 1994

(c)The cover containing the tendered ballot papers and the list in Form XVIIB;