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[Cites 0, Cited by 0] [Section 15(4)] [Section 15] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 15(4)(iv) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

(iv)the cost of the present value of any building erected or other work executed on the land by the Local Authority.